C/M Prabha Devi Mahavidyalaya ... vs State Of U.P. And Others
2011 Latest Caselaw 5725 ALL

Citation : 2011 Latest Caselaw 5725 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

C/M Prabha Devi Mahavidyalaya ... vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58650 of 2011
 

 
Petitioner :- C/M Prabha Devi Mahavidyalaya Mukhlispur And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- C.S.C.,B.D. Pandey,R.A. Akhtar
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to each one of the respondents who have entered appearance, to file counter affidavit. Three days' time is accorded for filing rejoinder affidavit. Sri B.D. Pandey, Advocate undertakes to serve copy of the counter affidavit on Sri Manish Goel, Advocate, within 72 hours from today.

List after two weeks.

Order Date :- 14.11.2011

SRY

Download the LatestLaws.com Mobile App