Ram Kumar vs State Of U.P.
2011 Latest Caselaw 5721 ALL

Citation : 2011 Latest Caselaw 5721 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Ram Kumar vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5459 of 2011
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kapil Tyagi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Counter affidavit filed in Court, is taken on record.

Learned counsel for the appellant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.11.2011

Shahnaz

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