Lakhmi Chand Yadaw vs State Of U.P. And Others
2011 Latest Caselaw 5707 ALL

Citation : 2011 Latest Caselaw 5707 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Lakhmi Chand Yadaw vs State Of U.P. And Others on 14 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1570 of 2011
 

 
Petitioner :- Lakhmi Chand Yadaw
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Srivastava,Sanjay Mani Tripathi
 
Respondent Counsel :- C.S.C.,N.N. Mishra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri N.N. Mishra prays for and is allowed a week's further time to produce the survey report and the basis of assessment.

Put up on 21.11.2011 in the additional cause list.

Order Date :- 14.11.2011

RKP

Download the LatestLaws.com Mobile App