Mahipal Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 5698 ALL

Citation : 2011 Latest Caselaw 5698 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Mahipal Singh And Others vs State Of U.P. And Others on 14 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43734 of 2011
 

 
Petitioner :- Mahipal Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.N.Pandey,A.K.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Case called out twice. No one appears on behalf of the petitioners.

List in the next cause list.

Order Date :- 14.11.2011

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