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C/M Kakori Shaheed Inter College ... vs State Of U.P. And Another
2011 Latest Caselaw 5695 ALL

Citation : 2011 Latest Caselaw 5695 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
C/M Kakori Shaheed Inter College ... vs State Of U.P. And Another on 14 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 37525 of 2011
 

 
Petitioner :- C/M Kakori Shaheed Inter College And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,Indra Raj Singh,L.K.Dwivedi
 

 
Hon'ble Sunil Hali,J.

As prayed,  put up day after  tomorrow i.e. 16.11.2011 at 10 A.M.

Order Date :- 14.11.2011

NS

 

 

 
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