Nagar Panchayat Umari Kalan And ... vs State Of U.P. And Others
2011 Latest Caselaw 5676 ALL

Citation : 2011 Latest Caselaw 5676 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Nagar Panchayat Umari Kalan And ... vs State Of U.P. And Others on 14 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 5741 of 2011
 

 
Petitioner :- Nagar Panchayat Umari Kalan And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Mishra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioners prays for and is granted two weeks' time to file the rejoinder affidavit.

List this petition in the week commencing 5th December, 2011.

Order Date :- 14.11.2011

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