Raja Bhaiya & Another vs State Of U.P.
2011 Latest Caselaw 5674 ALL

Citation : 2011 Latest Caselaw 5674 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Raja Bhaiya & Another vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5966 of 2011
 

 
Petitioner :- Raja Bhaiya & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pradeep Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

List in the first week of December, 2011 along with Crl. Appeal No.2601 of 2008 as well as lower court's record.

Order Date :- 14.11.2011

Shahnaz

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