Km. Renu Pal vs State Of U.P. Thru' Its Secy ...
2011 Latest Caselaw 5673 ALL

Citation : 2011 Latest Caselaw 5673 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Km. Renu Pal vs State Of U.P. Thru' Its Secy ... on 14 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL No. - 84 of 2011
 

 
Petitioner :- Km. Renu Pal
 
Respondent :- State Of U.P. Thru' Its Secy Technical Education And Others
 
Petitioner Counsel :- Dharmendra Shukla
 
Respondent Counsel :- C.S.C.,J.P.N. Singh,Neeraj Tiwari
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Learned counsel holding brief of Shri Neeraj Tiwari informs the Court that answer book of the petitioner Km. Renu Pal was missing. It has now been traced out. He prays for ten days' time to complete examination of the answer book.

Km. Renu Pal states that 7th semester examinations are likely to commence in December, 2011 and thus a short time may be given.

Put up this matter on 21.11.2011 in the additional cause list.

Order Date :- 14.11.2011

RKP

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