Citation : 2011 Latest Caselaw 5664 ALL
Judgement Date : 11 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 69425 of 2006 Petitioner :- Balak Blaika Purva Madhyamic Vidyalaya Respondent :- State Of U.P. And Others Petitioner Counsel :- Yogendra Kumar Srivastava,Ravindra Singh Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list on 16.11.2011.
Order Date :- 11.11.2011
NS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!