Mohd.Aslam Ansari And Others vs The State Of U.P. And Others
2011 Latest Caselaw 5660 ALL

Citation : 2011 Latest Caselaw 5660 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Mohd.Aslam Ansari And Others vs The State Of U.P. And Others on 11 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 63775 of 2011
 

 
Petitioner :- Mohd.Aslam Ansari And Others
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Parvez Iqbal Ansari
 
Respondent Counsel :- C.S.C.,R.A.Akhtar
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioners, connect this petition with Writ Petition No.58909 of 2011 and list on the date fixed i.e. 15th November, 2011. In the meantime, the learned counsel for the respondents may seek instructions.

Order Date :- 11.11.2011

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