Citation : 2011 Latest Caselaw 5651 ALL
Judgement Date : 11 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 64186 of 2007 Petitioner :- Uttar Pradesh Forest Corporation And Another Respondent :- P.O. Labour Court & Another Petitioner Counsel :- Dhananjay Awasthi Respondent Counsel :- C.S.C.,Suman Sirohi Hon'ble Sunil Hali,J.
Heard in part.
List on 15.11.2011.
Order Date :- 11.11.2011
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