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Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another
2011 Latest Caselaw 5635 ALL

Citation : 2011 Latest Caselaw 5635 ALL
Judgement Date : 9 November, 2011

Allahabad High Court
Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another on 9 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 59671 of 2007
 

 
Petitioner :- Union Of India Thru' The Garrison Engineer (North)
 
Respondent :- M/S Ajit Prasad Jain & Co & Another
 
Petitioner Counsel :- Ashok Singh,Dr. A.K. Nigam
 

 
Hon'ble Sunil Hali,J.

As prayed, list on Monday i.e. 14.11.2011.

Order Date :- 9.11.2011

NS

 

 

 
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