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Recruit Constable Civil Police ... vs State Of U.P. And Others
2011 Latest Caselaw 5622 ALL

Citation : 2011 Latest Caselaw 5622 ALL
Judgement Date : 9 November, 2011

Allahabad High Court
Recruit Constable Civil Police ... vs State Of U.P. And Others on 9 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60156 of 2011
 

 
Petitioner :- Recruit Constable Civil Police Satish Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Correction Application

In the second paragraph of the order dated 18.10.2011, in place of 'Role No.1013010',  'Role No.1013310' be read.

The Correction Application stands disposed of accordingly.

Order Date :- 9.11.2011

bgs/

 

 

 
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