Sanjay Kamthania vs C.A.T., Alld. & Others
2011 Latest Caselaw 5568 ALL

Citation : 2011 Latest Caselaw 5568 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

Sanjay Kamthania vs C.A.T., Alld. & Others on 4 November, 2011

Bench: Yatindra Singh, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 25226 of 1998
 

 
Petitioner :- Sanjay Kamthania
 
Respondent :- C.A.T., Alld. & Others
 
Petitioner Counsel :- Ashok Khare
 
Respondent Counsel :- S.N. Srivastava,S.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Dinesh Gupta,J.

List again showing the name of Sri R. B. Singhal as counsel for the respondent in place of Sri S. N. Srivastava.

Order Date :- 4.11.2011

yachna

Download the LatestLaws.com Mobile App