Mridul Prateek Pandey vs Union Of India Thru Secy. And ...
2011 Latest Caselaw 5552 ALL

Citation : 2011 Latest Caselaw 5552 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Mridul Prateek Pandey vs Union Of India Thru Secy. And ... on 3 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51543 of 2011
 

 
Petitioner :- Mridul Prateek Pandey
 
Respondent :- Union Of India Thru Secy. And Others
 
Petitioner Counsel :- Chandra Kumar Rai
 
Respondent Counsel :- A.S.G.I.,H.N. Pandey,H.N.Pandey,Ramesh Upadhyaya,S.C.
 

 
Hon'ble V.K. Shukla,J.

Case called out. Counsel is not present. List in ordinary course.

Order Date :- 3.11.2011

SRY

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