Citation : 2011 Latest Caselaw 5548 ALL
Judgement Date : 3 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 15022 of 2011 Petitioner :- Harshil Chaudhary Respondent :- Director, United College Of Engineering & Research & Ors. Petitioner Counsel :- Manvendra Nath Singh Respondent Counsel :- C.S.C.,Neeraj Tiwari Hon'ble V.K. Shukla,J.
Sri J.P. Rai, Advocate is reported to have entered appearance on behalf of respondent No.3, but today he has not come to the Court, as he is reported to be ill.
List this case on 14.11.2011 showing the name of Sri J.P. Rai, Advocate as counsel for the respondents.
Rejoinder affidavit filed today be accepted and taken on record.
Order Date :- 3.11.2011
SRY
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