Nand Kishor vs State Of U.P. And Others
2011 Latest Caselaw 5543 ALL

Citation : 2011 Latest Caselaw 5543 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Nand Kishor vs State Of U.P. And Others on 3 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 55545 of 2011
 

 
Petitioner :- Nand Kishor
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rama Shanker Mishra
 
Respondent Counsel :- C.S.C.,B.D. Pandey
 

 
Hon'ble V.K. Shukla,J.

on 13.10.2011 Sri B.D. Pandey, Advocate was asked to produce before this Court the answer sheet of the petitioner pertaining back examination of Hindi 1st and 2nd papers of 2009.

On the matter being taken up today, Sri B.D. Pandey is reported to be ill. List this matter on 17.11.2011. Learned counsel for the petitioner shall apprise of this order to Sri B.D. Pandey in writing.

Order Date :- 3.11.2011

SRY

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