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Smt. Bhuri vs State Of U.P. And Others
2011 Latest Caselaw 5542 ALL

Citation : 2011 Latest Caselaw 5542 ALL
Judgement Date : 3 November, 2011

Allahabad High Court
Smt. Bhuri vs State Of U.P. And Others on 3 November, 2011
Bench: Shyam Shankar Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23322 of 2011
 

 
Petitioner :- Smt. Bhuri
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Daya Shanker Mishra,Chandrakesh Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Issue notice to the opposite party nos.2, 3 and 4 returnable within four weeks.

List thereafter.

Order Date :- 3.11.2011

Hsc/

 

 

 
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