Constable Ravindra Nath Ram And ... vs The State Of U.P. And Others
2011 Latest Caselaw 5538 ALL

Citation : 2011 Latest Caselaw 5538 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Constable Ravindra Nath Ram And ... vs The State Of U.P. And Others on 3 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62433 of 2011
 

 
Petitioner :- Constable Ravindra Nath Ram And Others
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- D.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 49000 of 2011.

Order Date :- 3.11.2011

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