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Babu Lal & Others vs State Of U.P. & Others
2011 Latest Caselaw 5528 ALL

Citation : 2011 Latest Caselaw 5528 ALL
Judgement Date : 2 November, 2011

Allahabad High Court
Babu Lal & Others vs State Of U.P. & Others on 2 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26944 of 2008
 

 
Petitioner :- Babu Lal & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness slip of Sri L.P. Singh,  learned counsel for the  petitioners.

List in the next cause list.

Order Date :- 2.11.2011

NS

 

 

 
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