Nav Ratan Lal Srivastava vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 5526 ALL

Citation : 2011 Latest Caselaw 5526 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Nav Ratan Lal Srivastava vs State Of U.P. Thru Its Secy. And ... on 2 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 58195 of 2011
 

 
Petitioner :- Nav Ratan Lal Srivastava
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Anand Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 321478 OF 2011.

In paragraphs-1 and 7 of the order dated 20.10.2011, in place of Banda, Basti be read and in place of 25%, 20% be read.

The application is allowed.

Order Date :- 2.11.2011

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