Shiv Kumar & Another vs State Of U.P. & Others
2011 Latest Caselaw 5524 ALL

Citation : 2011 Latest Caselaw 5524 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Shiv Kumar & Another vs State Of U.P. & Others on 2 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 24248 of 2008
 

 
Petitioner :- Shiv Kumar & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vivek Saran
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Sri Prabhu Dayal Tiwari, Advocate, is present for the petitioners. He submits that he has been engaged recently and wants to file Vakalatnama on behalf of the petitioners.

The case is passed over.

List again.

Order Date :- 2.11.2011

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