Rajveer Sharma vs State Of U.P. And Others
2011 Latest Caselaw 5519 ALL

Citation : 2011 Latest Caselaw 5519 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Rajveer Sharma vs State Of U.P. And Others on 2 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62291 of 2011
 

 
Petitioner :- Rajveer Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.N. Yadav,Pradeep Kumar Bhardwaj
 
Respondent Counsel :- C.S.C.,K.K. Upadhyay
 

 
Hon'ble V.K. Shukla,J.

As requested, put up this matter on Friday.

Authority letter of Sri J.S. Audichya, Advocate is accepted and taken on record.

Order Date :- 2.11.2011

SRY

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