Y.K. Sarswati vs D.I.G.
2011 Latest Caselaw 5514 ALL

Citation : 2011 Latest Caselaw 5514 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Y.K. Sarswati vs D.I.G. on 2 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 22770 of 1993
 

 
Petitioner :- Y.K. Sarswati
 
Respondent :- D.I.G.
 
Petitioner Counsel :- K.K. Mishra,P. Sinha,Ravindra Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri K.K. Mishra, learned counsel for the petitioner and Sri Sailesh Pandey, learned Standing Counsel.

Judgment is reserved.

Order Date :- 2.11.2011

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