Suresh Singh Tomar vs The State Of U.P. And Others
2011 Latest Caselaw 5509 ALL

Citation : 2011 Latest Caselaw 5509 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Suresh Singh Tomar vs The State Of U.P. And Others on 2 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62367 of 2011
 

 
Petitioner :- Suresh Singh Tomar
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Girish Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 2.11.2011

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