Citation : 2011 Latest Caselaw 5489 ALL
Judgement Date : 1 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 2635 of 2006 Petitioner :- Shiv Chand Yadawa And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- S.B. Maurya Respondent Counsel :- C.S.C.,Vivek Singh Hon'ble Sunil Hali,J.
As prayed, list in the next cause list.
Order Date :- 1.11.2011
NS
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