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Rajpati vs State Of U.P. Thru Secy. And ...
2011 Latest Caselaw 5486 ALL

Citation : 2011 Latest Caselaw 5486 ALL
Judgement Date : 1 November, 2011

Allahabad High Court
Rajpati vs State Of U.P. Thru Secy. And ... on 1 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 56741 of 2011
 

 
Petitioner :- Rajpati
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- Ajeet Yadav,Ashish Kumar Srivastav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner is accorded ten days' time to bring on record the entire order sheet of the Prescribed Authority.

List after ten days.

Order Date :- 1.11.2011

SRY

 

 

 
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