Chotey Raidas vs State Of U.P.
2011 Latest Caselaw 5485 ALL

Citation : 2011 Latest Caselaw 5485 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Chotey Raidas vs State Of U.P. on 1 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 3020 of 2009
 

 
Petitioner :- Chotey Raidas
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bahar Ali
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

(C.M.Application No. 123918 of 2009 )

No counter-affidavit has been filed.

Cause shown is sufficient.

Delay condoned.

Order Date :- 1.11.2011

RS.

Case :- CRIMINAL APPEAL DEFECTIVE No. - 3020 of 2009

Petitioner :- Chotey Raidas

Respondent :- State Of U.P.

Petitioner Counsel :- Bahar Ali

Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.