Shri Ram vs State Of U.P.
2011 Latest Caselaw 5474 ALL

Citation : 2011 Latest Caselaw 5474 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Shri Ram vs State Of U.P. on 1 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1567 of 2011
 

 
Petitioner :- Shri Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dhananjay Kr. Singh,Piyush Kr. Singh
 
Respondent Counsel :- Govt. Advocate,Avinash Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Connect and list in the next cause list along with Crl. Appeal No. 1468 of 2010.

Order Date :- 1.11.2011

RS.

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