Citation : 2011 Latest Caselaw 5468 ALL
Judgement Date : 1 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 335 of 2011 Petitioner :- Wazid Khan Respondent :- State Of U.P. Petitioner Counsel :- Sandeep Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next month.
Order Date :- 1.11.2011
RS.
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