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Harish Chandra vs Mandi Director
2011 Latest Caselaw 5466 ALL

Citation : 2011 Latest Caselaw 5466 ALL
Judgement Date : 1 November, 2011

Allahabad High Court
Harish Chandra vs Mandi Director on 1 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12060 of 1993
 

 
Petitioner :- Harish Chandra
 
Respondent :- Mandi Director
 
Petitioner Counsel :- K.A. Qayyum,M.K. Tewari
 
Respondent Counsel :- B.D. Mandhyan,B.P.S. Patel,S.C.,Satish Mandhyan
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has filed supplementary affidavit on 26.10.2010. The same is not on record. The office is directed to place the same on record and list again.

Order Date :- 1.11.2011

OP

 

 

 
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