Ram Newaj vs State Of U.P.
2011 Latest Caselaw 2229 ALL

Citation : 2011 Latest Caselaw 2229 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Ram Newaj vs State Of U.P. on 31 May, 2011

Bench: Uma Nath Singh, Vedpal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 2038 of 2008
 

 
Petitioner :- Ram Newaj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jai Pal Singh
 
Respondent Counsel :- G.A
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Vedpal,J.

Dismissed vide our order of date passed on separate sheets attached with Crl. Appeal No.1644 of 2008.

Order Date :- 31.5.2011

A. Katiyar

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