Sandeep vs State Of U.P.
2011 Latest Caselaw 2226 ALL

Citation : 2011 Latest Caselaw 2226 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Sandeep vs State Of U.P. on 31 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14241 of 2011
 

 
Petitioner :- Sandeep
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dr. C.P. Upadhyay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA as well as learned counsel for the complainant pray for and are granted three weeks time to file counter affidavit.

List immediately, thereafter.

Order Date :- 31.5.2011

Gss

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