Jai Pal Singh And Others vs Pitambar (Deceased) And Others
2011 Latest Caselaw 2216 ALL

Citation : 2011 Latest Caselaw 2216 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Jai Pal Singh And Others vs Pitambar (Deceased) And Others on 31 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 32536 of 2011
 

 
Petitioner :- Jai Pal Singh And Others
 
Respondent :- Pitambar (Deceased) And Others
 
Petitioner Counsel :- Y.S. Bohra,Naveen Yadav
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date. The petitioners may take steps to serve the respondents within a week by registered post.

List in the week commencing 25.7.2011.

Till the next date of listing, the operation of the order of the revisional authority dated 3.5.2011 in revision no. 284 of 2008 shall remain stayed.

Order Date :- 31.5.2011

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