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Smt.Krishna Devi & Others vs State Of U.P. & Others
2011 Latest Caselaw 2211 ALL

Citation : 2011 Latest Caselaw 2211 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Smt.Krishna Devi & Others vs State Of U.P. & Others on 31 May, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- APPLICATION U/S 482 No. - 6532 of 1999
 

 
Petitioner :- Smt.Krishna Devi & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- U.C.Mishra,P.K. Singh
 
Respondent Counsel :- Govt.Advocate,Anil Kumar Sharma,P. Dikshit
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is released.

List this case in the month of July, 2011  before the  appropriate Bench. The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 31.5.2011

NS

 

 

 
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