Fateh Bahadur Singh & Another vs State Of U.P. & Others
2011 Latest Caselaw 2208 ALL

Citation : 2011 Latest Caselaw 2208 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Fateh Bahadur Singh & Another vs State Of U.P. & Others on 31 May, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- APPLICATION U/S 482 No. - 3038 of 1999
 

 
Petitioner :- Fateh Bahadur Singh & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Awadhesh Kumar Sharma
 
Respondent Counsel :- Govt. Advocate,G.P. Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is released.

List this case in the month of July, 2011 before the appropriate Bench. The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 31.5.2011

Download the LatestLaws.com Mobile App