Phool Singh vs U.P. Sahkari Gram Vikas Bank And ...
2011 Latest Caselaw 2207 ALL

Citation : 2011 Latest Caselaw 2207 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Phool Singh vs U.P. Sahkari Gram Vikas Bank And ... on 31 May, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32971 of 2011
 

 
Petitioner :- Phool Singh
 
Respondent :- U.P. Sahkari Gram Vikas Bank And Others
 
Petitioner Counsel :- Radhey Shyam Yadav
 
Respondent Counsel :- C.S.C.,Shailendra Kumar Singh
 

 
Hon'ble Dilip Gupta,J.

Sri Shailendra Kumar Singh appears for respondent Nos. 1 and 2. Learned Standing Counsel appears for respondent Nos. 3 and 4.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 8th August, 2011.

Order Date :- 31.5.2011

Download the LatestLaws.com Mobile App