Citation : 2011 Latest Caselaw 2206 ALL
Judgement Date : 31 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- SPECIAL APPEAL No. - 434 of 2007 Petitioner :- State Of U.P. Thru Secy. Sec. Education & 3 Ors. Respondent :- Shiv Shanker Singh & 5 Ors. ( S/S 5161/1999 ) Petitioner Counsel :- Standing Counsel Respondent Counsel :- O.P.M. Tripathi,Dr. L.P. Misra Hon'ble Pradeep Kant,J.
Hon'ble Vedpal,J.
Allowed.
For orders, see our order of date passed on separate sheets and placed on the record of Special Appeal No. 633 (S/B) of 2006.
Order Date :- 31.5.2011
LN/-
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