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Vikas Jaiswal And Others vs State Of U.P. & Another
2011 Latest Caselaw 2204 ALL

Citation : 2011 Latest Caselaw 2204 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Vikas Jaiswal And Others vs State Of U.P. & Another on 31 May, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 41470 of 2010
 

 
Petitioner :- Vikas Jaiswal And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Yogendra Pati Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the applicants and learned AGA for the respondent no.1.

The applicants are granted three days' time to deposit bank draft in compliance of the order dated 29.1.2011.

The application for extension of time is disposed of.

Order Date :- 31.5.2011

rkg

 

 

 
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