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Jaida Khatun vs State Of U.P. And Others
2011 Latest Caselaw 2160 ALL

Citation : 2011 Latest Caselaw 2160 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
Jaida Khatun vs State Of U.P. And Others on 30 May, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32260 of 2011
 

 
Petitioner :- Jaida Khatun
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Brijesh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted eight weeks' time to file a counter affidavit. Rejoinder affidavit, if any, may be filed within four weeks thereafter.

List this petition for admission/hearing in the week commencing 23rd August, 2011.

Order Date :- 30.5.2011

SK

 

 

 
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