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Om Prakash vs Ram Saran And Anr.
2011 Latest Caselaw 2158 ALL

Citation : 2011 Latest Caselaw 2158 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
Om Prakash vs Ram Saran And Anr. on 30 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 32115 of 2011
 

 
Petitioner :- Om Prakash
 
Respondent :- Ram Saran And Anr.
 
Petitioner Counsel :- Rajesh Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel accepts notice on behalf of respondent no. 3. Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioner may take steps to serve the respondents within a week.

List in the week commencing 25.7.2011.

Order Date :- 30.5.2011

OP

 

 

 
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