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United India Insurance Co. Ltd. vs Smt. Ramjhari Singh & Others
2011 Latest Caselaw 2157 ALL

Citation : 2011 Latest Caselaw 2157 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Ramjhari Singh & Others on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1868 of 2002
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Ramjhari Singh & Others
 
Petitioner Counsel :- Ashok Kr. Srivastava,Saral Srivastava
 
Respondent Counsel :- Jai Ram Singh,A.Singh,Ram Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The  counsel for the respondents has filed six copies of the paper book. It is taken on record.

Order Date :- 30.5.2011

NS

 

 

 
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