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State Of U.P. vs M/S. The Coromandal Engineering ...
2011 Latest Caselaw 2154 ALL

Citation : 2011 Latest Caselaw 2154 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
State Of U.P. vs M/S. The Coromandal Engineering ... on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 143 of 1998
 

 
Petitioner :- State Of U.P.
 
Respondent :- M/S. The Coromandal Engineering Co. Ltd.Now
 
Petitioner Counsel :- V. Pratap,S.C.
 
Respondent Counsel :- P.N. Tripathi,R.B. Singhal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Standing Counsel filed an application to grant a month's time to file paper book.

The application is allowed. Standing Counsel is granted a month'stime to file the paper book.

Order Date :- 30.5.2011

NS

 

 

 
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