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National Insurance Company Ltd. vs Smt. Sadhana Srivastava & Others
2011 Latest Caselaw 2148 ALL

Citation : 2011 Latest Caselaw 2148 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
National Insurance Company Ltd. vs Smt. Sadhana Srivastava & Others on 30 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 27 of 1999
 

 
Petitioner :- National Insurance Company Ltd.
 
Respondent :- Smt. Sadhana Srivastava & Others
 
Petitioner Counsel :- Arvind Kumar
 
Respondent Counsel :- M.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the appellant is granted a week's further time to deposit the cost.

Order Date :- 30.5.2011

NS

 

 

 
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