Param Hans Singh vs Smt. Shobhawati Devi Alias Shobha
2011 Latest Caselaw 2142 ALL

Citation : 2011 Latest Caselaw 2142 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Param Hans Singh vs Smt. Shobhawati Devi Alias Shobha on 30 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 109 of 2009
 

 
Petitioner :- Param Hans Singh
 
Respondent :- Smt. Shobhawati Devi Alias Shobha
 
Petitioner Counsel :- Suresh Chandra Dwivedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 30.5.2011

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