Sudha Singh vs Ramakant Singh
2011 Latest Caselaw 2141 ALL

Citation : 2011 Latest Caselaw 2141 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Sudha Singh vs Ramakant Singh on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 259 of 2011
 

 
Petitioner :- Sudha Singh
 
Respondent :- Ramakant Singh
 
Petitioner Counsel :- Ashish Kumar Nagvanshi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of case no. 774 of 2009 (Ramakant Singh Vs. Smt. Sudha Singh), pending in the court of Principal Judge, Family Court, Varanasi shall remain stayed.

Order Date :- 30.5.2011

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