Bhola Singh And Another vs Munshi Singh
2011 Latest Caselaw 2119 ALL

Citation : 2011 Latest Caselaw 2119 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Bhola Singh And Another vs Munshi Singh on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 31508 of 2011
 

 
Petitioner :- Bhola Singh And Another
 
Respondent :- Munshi Singh
 
Petitioner Counsel :- Manoj Misra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The petitioners may take steps to serve the respondent by registered post as well as by dasti summon within a week.

List in the week commencing 11.7.2011.

Order Date :- 27.5.2011

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