M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ...
2011 Latest Caselaw 2118 ALL

Citation : 2011 Latest Caselaw 2118 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ... on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 713 of 2010
 

 
Petitioner :- M/S Anuj Shoes Limited
 
Respondent :- Commissioner Of Commercial Tax, U.P. Lucknow
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 27.5.2011

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