Tulsi vs Nanhi Bai
2011 Latest Caselaw 2117 ALL

Citation : 2011 Latest Caselaw 2117 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Tulsi vs Nanhi Bai on 27 May, 2011

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 30672 of 1992
 

 
Petitioner :- Tulsi
 
Respondent :- Nanhi Bai
 
Petitioner Counsel :- R.C. Shukla
 
Respondent Counsel :- S.C.
 

 
Hon'ble Prakash Krishna,J.

Orders on Restoration Application No.68644 of 2011

List revised. Out of four counsel none is present.

The restoration application is dismissed in default.

Order Date :- 27.5.2011

(Prakash Krishna,J)

Download the LatestLaws.com Mobile App