Yogesh Kumar Sisodia vs Smt. Kusum And Another
2011 Latest Caselaw 2111 ALL

Citation : 2011 Latest Caselaw 2111 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Yogesh Kumar Sisodia vs Smt. Kusum And Another on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 27235 of 2010
 

 
Petitioner :- Yogesh Kumar Sisodia
 
Respondent :- Smt. Kusum And Another
 
Petitioner Counsel :- Sheshadri Trivedi,Satish Trivedi
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 27.5.2011

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